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Tripura High Court

Swapan Ch. Shil vs The State Of Tripura on 26 April, 2018

Author: S. Talapatra

Bench: S. Talapatra

                                    Page 1 of 1


                          HIGH COURT OF TRIPURA
                                AGARTALA

                                CRL.A.03 of 2016

Swapan Ch. Shil
                                                                ----Appellant(s)
                                       Versus

The State of Tripura
                                                             ----Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. B. Chowdhury, PP HON'BLE MR. JUSTICE S. TALAPATRA Order 26/04/2018 As there is no representation from the appellant when the matter is called out, list this appeal on 11.05.2018.

It is made clear that no further adjournment would be granted on the next date.

JUDGE Sabyasachi. B