Tripura High Court
Swapan Ch. Shil vs The State Of Tripura on 26 April, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
CRL.A.03 of 2016
Swapan Ch. Shil
----Appellant(s)
Versus
The State of Tripura
----Respondent(s)
For Appellant(s) : None For Respondent(s) : Mr. B. Chowdhury, PP HON'BLE MR. JUSTICE S. TALAPATRA Order 26/04/2018 As there is no representation from the appellant when the matter is called out, list this appeal on 11.05.2018.
It is made clear that no further adjournment would be granted on the next date.
JUDGE Sabyasachi. B