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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1)(b) in Utkal University of Culture Act, 1999

(b)The Board shall thereupon appoint three members, from among the awardees of the National Sahitya Academi, other than those who had certified about the standard of creativity, or other eminent creative writers of national or international statute, to assess the said published work and furnish their reports.