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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Tamilnadu - Subsection

Section 104(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)a person responsible for a concreting work makes thorough inspection of every form work after erection of such form work in such concreting work to ensure that such form work is safe;