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Punjab-Haryana High Court

Amrik Singh Deceased Thro Lrs Payari & ... vs Shubh Lata & Ors on 19 December, 2017

Author: Raj Mohan Singh

Bench: Raj Mohan Singh

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                         RSA No.3587 of 2016(O&M
                                         Date of Decision: 19.12.2017

Amrik Singh (deceased) through LRS and another
                                     ......Appellants
      Vs
Shubh Lata and others                .....Respondents

CORAM: HON'BLE MR. JUSTICE RAJ MOHAN SINGH

Present:Mr. Onkar Singh Batalvi , Advocate
        for the appellant(s)

          Mr. Deepak Arora, Advocate
          for respondents No.1 ,3 and 4.

            ****

RAJ MOHAN SINGH, J.(Oral)

For detailed order, see order of even date passed in RSA No.3957 of 2016 titled Amarjit Kaur (deceased) through LR Raghbir Singh Vs. Sbubh Lata and others.




19.12. 2017                                (RAJ MOHAN SINGH)
Prince                                          JUDGE
Whether speaking/reasoned                Yes/No
Whether reportable                       Yes/No




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