Punjab-Haryana High Court
Amrik Singh Deceased Thro Lrs Payari & ... vs Shubh Lata & Ors on 19 December, 2017
Author: Raj Mohan Singh
Bench: Raj Mohan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RSA No.3587 of 2016(O&M
Date of Decision: 19.12.2017
Amrik Singh (deceased) through LRS and another
......Appellants
Vs
Shubh Lata and others .....Respondents
CORAM: HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present:Mr. Onkar Singh Batalvi , Advocate
for the appellant(s)
Mr. Deepak Arora, Advocate
for respondents No.1 ,3 and 4.
****
RAJ MOHAN SINGH, J.(Oral)
For detailed order, see order of even date passed in RSA No.3957 of 2016 titled Amarjit Kaur (deceased) through LR Raghbir Singh Vs. Sbubh Lata and others.
19.12. 2017 (RAJ MOHAN SINGH)
Prince JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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