Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The clinical establishment shall ensure that all cases of birth and still birth, which have taken place there, are being recorded in the birth and still birth register respectively as a part of mandatory record keeping.