Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 451] [Entire Act] State of Jharkhand - Subsection Section 451(3) in Bihar Education Code, 1961 (3)The head teacher of a school of any status should be allowed to exclude from his or her school pupils suffering from zymotic or other infectious diseases or coming from houses in which infectious cases are known to exist.
