Madhya Pradesh High Court
Rahul Singh Rathore vs Shri Ashok Wernwal on 30 December, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
THE HIGH COURT OF MADHYA PRADESH Jabalpur, dated 30/12/2021 Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 120 to 147 Adjourned 156 to 162 Adjourned 180 to 182 Adjourned Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
( Nandita Dubey) V. Judge Prachi PRACHI MISHRA 2022.01.03 12:22:26 +05'30'