Section 17(2)(c) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

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State of Madhya Pradesh - Subsection

Section 17(2)(c) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

(c)the death, retirement, cessation or suspension of practice of any of its member within thirty days from the date of the happening of the event or on receiving of the intimation thereof, whichever is later; and

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State of Madhya Pradesh - Subsection

Section 17(2)(c) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982