Supreme Court - Daily Orders
Archna vs Deputy Director Consolidation, Amroha ... on 12 November, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.3 COURT NO.2 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 72386/2018 in Civil Appeal No(s). 2613/2017
ARCHNA Appellant(s)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS Respondent(s)
(Application for early hearing)
Date : 12-11-2018 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Petitioner-in-person
For Respondent(s) Dr. Rajeev Sharma, AOR
Mr. Bhanwar Pal Singh Jadon, Adv.
Mr. Dharmendra Sharma, Adv.
Mr. Vipin Kumar Sharma, Adv.
Mr. Raghuvir Sharma, Adv.
Mr. Prashant Sharma, Adv.
Mr. Girdhari S. Chauhan, Adv.
Mr. Umesh Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application for early hearing is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.11.13 17:08:49 IST Reason: