Gujarat High Court
Hitesh Nagjibhai Patel vs Bababhai Nagjibhai Rabari & on 3 October, 2017
Author: Z.K.Saiyed
Bench: Z.K.Saiyed
C/SCA/16602/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16602 of 2017
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HITESH NAGJIBHAI PATEL....Petitioner(s)
Versus
BABABHAI NAGJIBHAI RABARI & 1....Respondent(s)
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Appearance:
MR KUNTAL A JOSHI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 03/10/2017
ORAL ORDER
Notice returnable on 20.11.2017.
(Z.K.SAIYED, J.) siddharth Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 07 09:42:27 IST 2017