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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6)(a) in The Jayanti Shipping Company (Acquisition Of Shares) Act, 1971

(a)the full payment of the compensation payable to him, if the compensation payable to him does not exceed rupees two lakhs; or