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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(w) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(w)two students elected by the Executive Committee of the StudentsÂ’ Union pertaining to each Faculty from amongst the [regular students at undergraduate, post-graduate and doctoral levels of the Faculty of whom one shall be from the post-graduate or doctoral level.] [Words substituted by W. B. Act 21 of 1996.]