Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(2)(e) in Himachal Pradesh Nurses Registration Act, 1977

(e)to regulate the application of fees levied under this Act ; and other moneys received by the Council for the purposes of this Act; and