Jammu & Kashmir High Court
Devi Ditta And Others vs Ut Of J&K And Another on 6 December, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
S. No. 86
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 858/2021
Devi Ditta and others ....Petitioner(s)/Appellant(s)
Through :- Mr. Aavin Kumar, Advocate
V/s
UT of J&K and another ....Respondent(s)
Through :- Mr. Pawan Dev Singh, Dy. AG for R-1.
Mr. Mazher Ali Khan, Advocate for R-2.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Mr. Pawan Dev Singh, learned Dy. AG submits that objections have been filed. However, the same are not on the file. Registry is directed to digitize the same and place on record.
Mr. Mazher Ali Khan, learned counsel for the respondent no.2 seeks and is granted two weeks' time to file objections.
List on 17.02.2023.
Interim direction, if any, to continue.
(Puneet Gupta) Judge Jammu 06.12.2022 Shammi