Madhya Pradesh High Court
Manish Sahu vs Smt. Sunita Sahu on 3 November, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 3968 of 2023
(MANISH SAHU Vs SMT. SUNITA SAHU)
Dated : 03-11-2023
Shri S.Khan - Advocate for the applicant.
Issue notice to respondent on payment of process fees within seven
working days.
Notice be made returnable within four weeks. Meanwhile, record of the Courts below be requisitioned.
List after service of record.
(ROOPESH CHANDRA VARSHNEY) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 03-11-2023 16:56:10