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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Sikkim - Subsection

Section 34(2)(d) in Sikkim Prohibition of Beggary Act, 2004

(d)the manner in which contribution for the maintenance of a person detained in a Certified Institution may be ordered to be paid under sub-section (1) of Section 8;