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Calcutta High Court

India Tourism Development Corporation ... vs Assistant Labour Commissioner on 11 August, 2009

Author: Dipankar Datta

Bench: Dipankar Datta

                                    1




ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                          G. A. No.2692 of 2008
                          W. P. No.2377 of 1992

              India Tourism Development Corporation Limited
                                  Versus
            Assistant Labour Commissioner, West Bengal & Ors.


BEFORE : The Hon'ble JUSTICE Dipankar Datta

___________________________________________________________ Date: 11.08.2009 ___________________________________________________________ The application shall be listed at the top along with the writ petition in the Monthly List of September, 2009 as `For Hearing'.

( Dipankar Datta, J. ) AKGoswami