Calcutta High Court
India Tourism Development Corporation ... vs Assistant Labour Commissioner on 11 August, 2009
Author: Dipankar Datta
Bench: Dipankar Datta
1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
G. A. No.2692 of 2008
W. P. No.2377 of 1992
India Tourism Development Corporation Limited
Versus
Assistant Labour Commissioner, West Bengal & Ors.
BEFORE : The Hon'ble JUSTICE Dipankar Datta
___________________________________________________________ Date: 11.08.2009 ___________________________________________________________ The application shall be listed at the top along with the writ petition in the Monthly List of September, 2009 as `For Hearing'.
( Dipankar Datta, J. ) AKGoswami