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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(2)Words and expressions defined in the Act and used but not defined in this scheme shall have the same meaning as respectively assigned to them in the Act.Chapter -II Manner of Conducting Survey