Andhra Pradesh High Court - Amravati
V J Sarma, Narsapur vs V L S Prabha, Narsapur 4 Others on 17 April, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. C.R.P.No.1875 of 2016
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
05. 17.04.2023 BVLNC, J C.R.P.No.1875 of 2016 No representation on either side. List under the caption 'FOR DISMISSAL' and post on 27.04.2023.
___________ BVLNC, J DNB