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Andhra Pradesh High Court - Amravati

V J Sarma, Narsapur vs V L S Prabha, Narsapur 4 Others on 17 April, 2023

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No. C.R.P.No.1875 of 2016

                           PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No DATE NOTE

05. 17.04.2023 BVLNC, J C.R.P.No.1875 of 2016 No representation on either side. List under the caption 'FOR DISMISSAL' and post on 27.04.2023.

___________ BVLNC, J DNB