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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3) in Information Assistant, Class III, Competitive Examination Rules, 2015

(3)The result of the examination shall be divided into two parts as follows, namely:-Part-I : Select List- Names of successful candidates.Part-II : Waiting List- Names of candidates to be kept on waiting list.