Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in The Protection Of Civil Rights Act, 1955

(a)prevents any person from exercising any right accruing to him by reason of the abolition of untouchability under article 17 of the Constitution; or