Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(3)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(a)by the actual amount of energy so supplied; or