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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(3)(c) in Bihar Inland Vessels Rules, 2013

(c)be familiar with the various methods if supplying air and fuel to the cylinders in the different types of engines, the constructions of the apparatus for carbureting, atomizing or gasifying the fuel, and the means for cooling the cylinders, pistons, etc.