Bombay High Court
Ramesh Velswami Tevar vs State Of Maharashtra on 9 January, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 3366 OF 2023
Ramesh Velswami Tevar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 9th January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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