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State of Jharkhand - Section

Section 842 in Bihar Education Code, 1961

842. Confidential reports on officers drawing Rs. 142 or more.

- All officer immediately subordinate to the Director are requested to submit to him, as soon as possible after the 1st of April each year, confidential reports in the prescribed form on those of their subordinates who draw a pay of Rs. 142 or more. District Education Officers who are not immediately subordinate to the Director should submit reports in triplicate to the Regional Deputy Director of Education, who will retain two copies and pass on the other with his remarks.(D.P.I.'s circular no. 128, dated the 31st August, 1905, and letter no. 14768 dated the 15th November, 1929, and D. P. I,'s letter no. 11613, dated 27th April, 1953.)Note. - As soon as an officer in the lower division of the subordinate educational service reaches the pay of Rs. 142, copies of all his confidential reports since he entered Government service should be sent to the Director. Thereafter, annual confidential report should be regularly sent.(D.P.I's letter no. 14768, dated the 15th November, 1929 and D.P.I's letter no. 11613, dated 27th April, 1953.)