Supreme Court - Daily Orders
Sunil Kumar And Ors. Etc. Etc. vs Bihar Public Service Commission And ... on 7 December, 2016
Bench: Chief Justice, Jagdish Singh Khehar, Dipak Misra, Ranjan Gogoi, N.V.Ramana
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (C) Nos. 477-478 of 2016
IN
REVIEW PETITION(C) Nos. 2082-2083 of 2016
IN
C.A. Nos. 8606-8607 OF 2015 @ C.A Nos. 8606-8610 of 2015
SUNIL KUMAR AND ORS. ETC. ETC. Petitioner(s)
VERSUS
BIHAR PUBLIC SERVICE COMMISSION Respondent(s)
AND ORS.ETC. ETC.
WITH
CURATIVE PETITION (C) No. 453 of 2016
IN
REVIEW PETITION(C) No. 2084 of 2016
IN
C.A. Nos. 8612 OF 2015
SUMAN KUMAR SINGH Petitioner(s)
VERSUS
STATE OF BIHAR AND ORS. Respondent(s)
O R D E R
Signature Not Verified
Digitally signed by
SHASHI SAREEN
We have gone through the Curative Petitions and the Date: 2016.12.16 16:06:13 IST Reason: relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa 2 Ashok Hurra vs. Ashok Hurra & Another, reported in 2002 (4) SCC
388. Hence, the Curative Petitions are dismissed.
.........................CJI. (T.S. THAKUR) ...........................J. (JAGDISH SINGH KHEHAR) ...........................J. (DIPAK MISRA) ...........................J. (RANJAN GOGOI) ...........................J. (N.V.RAMANA) NEW DELHI DATED: 7th December, 2016.
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Chamber Matter SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) No. 477-478/2016 In R.P.(C) No. 2082-2083/2016 In C.A. No. 8606-8607/2015 @ C.A. No. 8606-8610/2015 SUNIL KUMAR AND ORS. ETC. ETC. Petitioner(s) VERSUS BIHAR PUBLIC SERVICE COMMISSION AND ORS. ETC. ETC. Respondent(s) (With appln.(s) for application for hearing in open court and Office Report) WITH CURATIVE PET(C) No. 453/2016 In R.P.(C) No. 2084/2016 In C.A. No. 8612/2015 (With appln.(s) for application for hearing in open court and Office Report) Date : 07/12/2016 These petitions were circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE N.V.RAMANA By Circulation UPON perusing papers the Court made the following ORDER The curative petitions are dismissed in terms of the signed order.
(Shashi Sareen) (Veena Khera) AR-cum-PS Court Master
(Signed order is placed on the file)