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Supreme Court - Daily Orders

Sunil Kumar And Ors. Etc. Etc. vs Bihar Public Service Commission And ... on 7 December, 2016

Bench: Chief Justice, Jagdish Singh Khehar, Dipak Misra, Ranjan Gogoi, N.V.Ramana

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                                         IN THE SUPREME COURT OF INDIA
                                             INHERENT JURISDICTION
                                 CURATIVE PETITION (C) Nos. 477-478 of 2016

                                                          IN

                                     REVIEW PETITION(C) Nos. 2082-2083 of 2016

                                                          IN

                         C.A. Nos. 8606-8607 OF 2015 @ C.A Nos. 8606-8610 of 2015


     SUNIL KUMAR AND ORS. ETC. ETC.                                         Petitioner(s)

                                                         VERSUS

     BIHAR PUBLIC SERVICE COMMISSION                                         Respondent(s)
     AND ORS.ETC. ETC.

                                                       WITH

                                       CURATIVE PETITION (C) No. 453 of 2016

                                                          IN

                                        REVIEW PETITION(C) No. 2084 of 2016

                                                          IN

                                              C.A. Nos. 8612 OF 2015

     SUMAN KUMAR SINGH                                                      Petitioner(s)

                                                         VERSUS

     STATE OF BIHAR AND ORS.                                                Respondent(s)



                                                O R D E R
Signature Not Verified Digitally signed by SHASHI SAREEN

We have gone through the Curative Petitions and the Date: 2016.12.16 16:06:13 IST Reason: relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa 2 Ashok Hurra vs. Ashok Hurra & Another, reported in 2002 (4) SCC

388. Hence, the Curative Petitions are dismissed.

.........................CJI. (T.S. THAKUR) ...........................J. (JAGDISH SINGH KHEHAR) ...........................J. (DIPAK MISRA) ...........................J. (RANJAN GOGOI) ...........................J. (N.V.RAMANA) NEW DELHI DATED: 7th December, 2016.

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Chamber Matter                                                SECTION XVI

                 S U P R E M E C O U R T O F           I N D I A
                         RECORD OF PROCEEDINGS

CURATIVE PET(C) No. 477-478/2016 In R.P.(C) No. 2082-2083/2016 In C.A. No. 8606-8607/2015 @ C.A. No. 8606-8610/2015 SUNIL KUMAR AND ORS. ETC. ETC. Petitioner(s) VERSUS BIHAR PUBLIC SERVICE COMMISSION AND ORS. ETC. ETC. Respondent(s) (With appln.(s) for application for hearing in open court and Office Report) WITH CURATIVE PET(C) No. 453/2016 In R.P.(C) No. 2084/2016 In C.A. No. 8612/2015 (With appln.(s) for application for hearing in open court and Office Report) Date : 07/12/2016 These petitions were circulated today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE N.V.RAMANA By Circulation UPON perusing papers the Court made the following ORDER The curative petitions are dismissed in terms of the signed order.



(Shashi Sareen)                                              (Veena Khera)
  AR-cum-PS                                                  Court Master
(Signed order is placed on the file)