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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(2) in The M.P. Cinemas (Regulation) Rules, 1972

(2)No corridor shall be used as a cloak room and no pegs for hanging hats, cloaks, or such other articles shall be allowed therein nor shall any corridor be used for storage purposes or for any purpose whatever except for exit and entrance from and to the auditorium.