Section 11 in Ramchandra Chandravansi University Act, 2018
11. Officers of the University.
- The following shall be the officers of the University:(a)The Chancellor(b)The Vice Chancellor(c)The Pro Vice Chancellor(d)Director/Principal(e)The Registrar(f)The Chief Finance and Accounts Officer(g)The Controller of Examinations(h)The Dean of Students Welfare(i)The Dean of Faculty(j)The Proctor, and(k)Such other officers as may be declared by the Statute to the officers of the University.
