Bombay High Court
Mittalbhai Khalpabhai Patel vs Collector Of Daman, Daman And Anr on 26 September, 2018
Bench: A.A. Sayed, K. K. Sonawane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9043 OF 2018
Jinal Parsottambhai Patel ....Petitioner
V/S
Collector Of Daman And Anr ....Respondent
WITH WRIT PETITION NO. 10022 OF 2018 Savitaben Manchbhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION NO. 10011 OF 2018 Parsottam Chhotubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10021 OF 2018 Prakashbhai Ramubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21860 OF 2018 Ganpatbhai Bhanabhai Patel ....Petitioner V/S Page 1/2 ::: Uploaded on - 26/09/2018 ::: Downloaded on - 27/09/2018 02:24:10 ::: Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 10024 OF 2018 Harishbhai Dhedabhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 21867 OF 2018 Punitbhai Gulabbhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21863 OF 2018 Mittalbhai Khalpabhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent Sagar Kursija i/b Manoj Manohar Badgujar For Petitioner CORAM : A.A. SAYED & K. K. SONAWANE, JJ DATE : 26th September, 2018 P.C. :
At the request of learned advocate for the petitioners, Stand over to 01/10/2018.
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