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[Cites 0, Cited by 0] [Section 130(8)] [Section 130] [Entire Act]

State of Bihar - Subsection

Section 130(8)(a) in The Bihar Panchayat Raj Act, 2006

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighborhood thereof, any apparatus for amplifying or reproducing the human voice such as megaphone or a loudspeaker; or