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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(h) in The Right of Children to Free and Compulsory Education Act, 2009

(h)the form, the period, the manner and the conditions for issuing certificate of recognition, under sub-section (2) of section 18;