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State of Andhra Pradesh - Section

Section 11 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

11. Subventions and loans to the Board.

(1)The Government may, make subventions to the Board for purpose of this Act, on such terms and conditions as the Government may determine.
(2)The Government may, from time to time, advance loans to the Board for the purpose of this Act on such terms and conditions as the Government may determine.