Delhi High Court - Orders
Patparganj Fie Entrepreneurs vs East Delhi Municiapl Corporation 7 Ors on 20 October, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~35 to 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3718/2012
PATPARGANJ FIE ENTREPRENEURS ..... Petitioner
versus
EAST DELHI MUNICIAPL
CORPORATION 7 ORS ..... Respondents
+ W.P.(C) 5340/2016, CM APPL. 22256/2016 & 24198/2019
DELHI FACTORY OWNERS' FEDERATION ..... Petitioner
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
+ W.P.(C) 5675/2016 & CM APPL. 23488/2016
R C GUPTA AND BROTHERS (HUF) ..... Petitioner
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
+ W.P.(C) 5706/2016 & CM APPL. 23575/2016
BALRAJ DHINGRA ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
+ W.P.(C) 6027/2016 & CM APPL. 24791/2016
SEVEN SEAS HOSPITALITY
PVT LTD AND ANR ..... Petitioners
versus
W.P.(C) 3718/2012 and connected matters Page 1 of 5
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NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
+ W.P.(C) 8251/2016, CM APPL. 34198/2016 & 5215/2018
APEX CHAMBER OF COMMERCE &
INDUSTRY OF NCT OF DELHI ..... Petitioner
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
+ W.P.(C) 3770/2017 & CM APPL. 16590/2017
ANSH HOTEL & RESORTS PRIVATE LIMITED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
+ W.P.(C) 12247/2021 & CM APPL. 38313/2021
SUPREME MOTORS PVT LTD
THROUGH ITS DIRECTOR ANUJ SANGHI ..... Petitioner
versus
NORTH DELHI MUNICIPAL CORPORATION
THROUGH THE COMMISSIONER & ANR. ..... Respondents
+ W.P.(C) 4120/2021, CM APPL. 12542/2021 & 15144/2021
CHINTPURNI OVERSEAS PRIVATE LIMITED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
+ W.P.(C) 9711/2021 & CM APPL. 29963/2021
W.P.(C) 3718/2012 and connected matters Page 2 of 5
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SAKSHAM PROMOTORS (INDIA)
PRIVATE LIMITED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ANR. ..... Respondents
+ W.P.(C) 9959/2021 & CM APPL. 35759-35760/2021
COMMUNITY WELFARE BANQUET
ASSOCIATION DELHI REGISTERED ..... Petitioner
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
+ W.P.(C) 875/2023 & CM APPL. 3398/2023
TUSHAR KAPOOR & ORS. ..... Petitioners
versus
MUNICIPAL CORPORATION
OF DELHI & ORS. ..... Respondents
+ W.P.(C) 1186/2023 & CM APPL. 4542/2023
RAKESH KUMAR ..... Petitioner
versus
MUNICIPAL CORPORATION
OF DELHI AND ANR. ..... Respondents
Appearance:
For Petitioners:
Mr. Pushkar Sood and Mr. Satya Prakash Singh, Advocates for petitioner
in Item No.35.
Mr. Varun Goswami, Mr. Rajesh Singh, Advocates for petitioners in Item
W.P.(C) 3718/2012 and connected matters Page 3 of 5
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No. 39,45 to 47.
Mr. Anirudh Wadhwa, Mr. Aditya Mittal, Advocates for petitioner in
Item No. 36.
Mr. Dhan Mohan,Mr. Lalan Thakur and Mr. B.L Wali, Advocates for
petitioner in Item No. 38.
Mr. Vivek Kumar Tandon, Ms. Prerna Tandon, Advocates in Item no. 40
and 41.
Mr. Harishankar Mahapatra, Advocate for petitioner in Item No. 42.
Mr Avadh Bihari Kaushik, Advocate for the petitioner in Item No.43.
Mr. Achin Mittal, Mr. Aditya Parmar and Mr. Saurav Kumar, Advocates
for petitioner in Item No. 44.
For Respondents:
Mr. Sanjay Poddar, Sr. Advocate with Mr. Vikas Chopra, Mr. Vikash
Chaubey, Mr. Govind Kumar, Mr.Pratish Goel, Ms. Purnima Malik and
Mr Basant, Advocates for SDMC in Item No. 35 to 47.
Mr. Vivek Goyal, CGSPC with Mr. Gokul Sharma and Mr. Shivam
Singh, Advocates for UOI in Item No. 35.
Mr. Tushar Sannu and Mr. Yash Singh, Advocates for GNCTD in Item
No.37.
Ms. Richa Dhawan, Mr Anuj Chaturvedi and Ms. Shreya Manjari,
Advocates for DSIIDC in Item No. 37 and 38.
Ms. Aakanksha Kaul, Mr. Aman Sahani and Ms. Rhea, Advocates for
SDMC in Item No. 35,36,40,43 and 45.
Ms. Suineta Ojha with Mr. Abhay Dev Sharma, Advocates for MCD in
Item No. 36,39,40,43,44,46.
Mr. Farman Ali, SPC with Ms. Usha Jamnal and Mr. Krishan Kumar,
Advocates for DDA in Item No.35.
Ms. Firdouse Qutb Wani, ASC for DSIIDC with Mr.Waseem, Advocate
in Item No. 36, 43 and 45.
Ms. Rachita Garg, Ms. Nistha Sinha, Advocates for GNCTD in Item No.
38.
Ms. Anusuya Salwan, Ms. Simran Sakunia, Ms. Sonika Singh, Mr.
Bankim Garg, Mr. Rachit Wadhwa, Advocates for DSIIDC in Item No.
40.
Mr. Prasanta Varma, ASC for MCD in Item No. 41.
Mr. Akhil Mittal, SC for MCD with Mr. Rathika Chopra and Ms. Vrinda
Goyal, Advocates in Item No.42.
W.P.(C) 3718/2012 and connected matters Page 4 of 5
This is a digitally signed order.
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Ms. Sonal Anand and Ms. Surbhi Singh, Advocates for DSIIDC in Item
No. 46 and 47.
Mr. Animesh Gaba, Shiva Khandelwal and Jatin Sharma, Advocates for
DDA in Item No.37.
Ms. Saroj bidawat SPC UOI in Item No.38.
Mr. Chiranjiv Kumar, Mr. Mukesh Sachdeva and Ms.Neelima, Advocates
for UOI in Item No. 40.
Mr. Vaibhav Agnihotri and Mr. Shaurya Punj, Advocates for DDA in
Item No.40.
Mr. Mukesh Gupta, SC with Mr. Raghav Gupta and Mr. Ishant Sehrawat,
Advocates for MCD in Item No. 37 and 41.
Mr. Nikhil Goel, Mr. Adithya Koshy Roy and Ms. Siddhi Gupta,
Advocates for SDMC in Item No. 40.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.10.2023 In view of a hearing before the Full Bench today, list on 07.12.2023.
Interim orders to continue until the next date of hearing.
PRATEEK JALAN, J OCTOBER 20, 2023 SS/ W.P.(C) 3718/2012 and connected matters Page 5 of 5 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 05:35:51