Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(2)(g) in Karnataka Khadi and Village Industries Act, 1956 (g)to undertake and encourage research work in connection with village industries and to carry on such activities as are incidental and conducive to the objects of this Act;