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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(10) in The Punjab Factory Rules, 1952

(10)The precints of the canteen shall be maintained in a clean and sanitary condition. Waste water shall be carried away in covered drains of suitable design and slope so as not to allow waste water to accumulate and cause a nuisance. Suitable arrangements shall be made for the collection and disposal of garbage including provision of grease traps of adequate design.