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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(d) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(d)Terms and conditions for engagement of experts for technical and legal work to assist the City/Urban Area Slum Redevelopment Committee and the remuneration payable to such experts under section 9 (6);