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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(a) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(a)"Act" means, the University Grants Commission Act, 1956 (3 of 1956).