Section 16(3) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
(3)The Dean of Student Welfare shall have the following duties: -(a)to make arrangements of the housing of students;(b)to direct a programme of students counselling;(c)to arrange for employment of students in accordance with plans approved by the Vice-Chancellor;(d)to supervise the extra-curricular activities of the students;(e)to assist in the placement of the graduates of the University; and(f)to organize and maintain contact with the alumni of the University.
