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State of Uttar Pradesh - Section

Section 27 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

27. Relaxation from the conditions of service.

- Where the State Government is satisfied that the operation of any rule regulating the conditions of service of persons appointed to the service cause undue hardship in any particular case, it may, notwithstanding anything contained in the rules applicable to the case, by order, dispense with or relax the requirements of that rule to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.Appendix 'A'[See Rule 4 (2)]
Sl. No. Name of post Total No. of posts Total
Permanent Temporary
1 2 3 4 5
1. Superintendent Accounts 1 ... 1
2. Store Superintendent 1 ... 1
3. Office Superintendent 1 ... 1
4. Stenographer 3 1 4
5. Head Clerk 2 ... 2
6. Senior Accountant 1 ... 1
7. Accountant 6 2 8
8. Senior Clerk 6 1 7
9. Noter and Drafter 2 1 3
10. Senior Clerk-cum-typist 6 1 7
11. Store Keeper 3 2 5
12. Clerk 4 1 5
13. Clerk (typist) 1 ... 1
14. Account Clerk 1 ... 1
15. Drilling Stores Keepers 1 ... 1
16. AsstL Stores Keepers 2 ... 2
17. Camp Clerk ... 8 8
18. Moharrir ... 9 9
19. Typist 1 2 3
Appendix 'B'Syllabus for Test of StenographersThe subject of the test and the maximum marks on each subject shall be as follows:
1. Shorthand and typing (Hindi) ... ... 100 Marks
2. Hindi Composition ... ... 50 Marks
3. Interview ... ... 50 Marks