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State of Uttar Pradesh - Section
Section 27 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978
27. Relaxation from the conditions of service.
- Where the State Government is satisfied that the operation of any rule regulating the conditions of service of persons appointed to the service cause undue hardship in any particular case, it may, notwithstanding anything contained in the rules applicable to the case, by order, dispense with or relax the requirements of that rule to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.Appendix 'A'[See Rule 4 (2)]| Sl. No. | Name of post | Total No. of posts | Total | |
| Permanent | Temporary | |||
| 1 | 2 | 3 | 4 | 5 |
| 1. | Superintendent Accounts | 1 | ... | 1 |
| 2. | Store Superintendent | 1 | ... | 1 |
| 3. | Office Superintendent | 1 | ... | 1 |
| 4. | Stenographer | 3 | 1 | 4 |
| 5. | Head Clerk | 2 | ... | 2 |
| 6. | Senior Accountant | 1 | ... | 1 |
| 7. | Accountant | 6 | 2 | 8 |
| 8. | Senior Clerk | 6 | 1 | 7 |
| 9. | Noter and Drafter | 2 | 1 | 3 |
| 10. | Senior Clerk-cum-typist | 6 | 1 | 7 |
| 11. | Store Keeper | 3 | 2 | 5 |
| 12. | Clerk | 4 | 1 | 5 |
| 13. | Clerk (typist) | 1 | ... | 1 |
| 14. | Account Clerk | 1 | ... | 1 |
| 15. | Drilling Stores Keepers | 1 | ... | 1 |
| 16. | AsstL Stores Keepers | 2 | ... | 2 |
| 17. | Camp Clerk | ... | 8 | 8 |
| 18. | Moharrir | ... | 9 | 9 |
| 19. | Typist | 1 | 2 | 3 |
| 1. | Shorthand and typing (Hindi) | ... | ... | 100 Marks |
| 2. | Hindi Composition | ... | ... | 50 Marks |
| 3. | Interview | ... | ... | 50 Marks |