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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Bengal Presidency - Subsection

Section 36(c) in Police Regulations, Bengal , 1943

(c)He is responsible for seeing that in the districts within his Range all necessary measures are taken by the police for the prevention and detection of crime and that the investigation of important cases is properly supervised, that the procedure is uniform, and that districts co-operate harmoniously with one another and also with districts of other Ranges.