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State of Uttar Pradesh - Section

Section 1 in The Integral University Act, 2004

1. Short title and commencement.

(1)This Act may be called the Integral University Act, 2004.
(2)It shall come into force on such [date] [Came into force on 1-4-2004, vide Notification No. 917/70-1-2004-15 (10)-2004, dated 31st March, 2004, published in the U. P. Gazette (Extraordinary), Part 4, Section (Kha), dated 1st April, 2004.] as the State Government may, by notification, appoint in this behalf.