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Madhya Pradesh High Court

Ramswaroop Lowanshi vs The State Of Madhya Pradesh on 20 June, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SMT. JUSTICE NANDITA DUBEY
                                             ON THE 20 th OF JUNE, 2023
                                          WRIT PETITION No. 10925 of 2023

                          BETWEEN:-
                          1.    RAMSWAROOP LOWANSHI S/O LATE SHRI
                                RAMESHWAR LOWANSHI, AGED ABOUT 63
                                YEARS, PERMANENT EMPLOYEE (RETD.) WATER
                                RESOURCE DEPARTMENT O/O THE SUB
                                DIVISIONAL OFFICER   DISTRIBUTION   SUB
                                DIVISION BHILADIA SEONI MALWA,DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          2.    KAMAL SINGH KAHAR S/O SHRI LATE BABULAL
                                KAHAR, AGED ABOUT 55 YEARS, PERMANENT
                                EMPLOYEE WATER RESOURCE DEPARTMENT
                                O/O    THE   SUB    DIVISIONAL    OFFICER
                                DISTRIBUTION SUB DIVISION BHILADIYA SEONI
                                MALWA, DISTRICT-NARMADAPURAM (MADHYA
                                PRADESH)

                          3.    BRAJMOHAN        RAGHUWANSHI   S/O   SHRI
                                RAMAVTAR RAGHUWANSHI, AGED ABOUT 56
                                Y E A R S , PERMANENT   EMPLOYEE    WATER
                                RESOURCE DEPARTMENT O/O THE SUB DIVISION
                                OFFICER MAKDAI SUB DIVISION SEONI MALWA
                                DISTRICT       NARMADAPURAM       (MADHYA
                                PRADESH)

                          4.    BADRIPRASAD LOWANSHI S/O SHRI RATIRAM
                                LOWANSHI, AGED ABOUT 55 YEARS, PERMANENT
                                EMPLOYEE WATER RESOURCE DEPARTMENT
                                O/O THE SUB DIVISION OFFICER MAKDAI SUB
                                DIVISION    SEONI    MALWA       DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          5.    LAKHAN SINGH S/O SHRI KODAR SINGH, AGED
                                ABOUT 52 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O THE SUB
                                DIVISION OFFICER BHILADIA SUB DIVISION
                                SEONI   MALWA DISTRICT-NARMADAPURAM
                                (MADHYA PRADESH)

                          6.    PRATAP S/O SHRI LAKHAN LAL, AGED ABOUT 55
Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 6/20/2023
5:47:43 PM
                                                     2
                                YEARS,  PERMANENT    EMPLOYEE     WATER
                                RESOURCE DEPARTMENT O/O THE SUB DIVISION
                                OFFICER (E/M) SEONI MALWA DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          7.    MADAN LAL S/O SHRI SHYAM LAL, AGED ABOUT
                                56 YEARS,   PERMANENT EMPLOYEE WATER
                                RESOURCE DEPARTMENT O/O THE SUB DIVISION
                                OFFICER BHILADIA SUB DIVISION SEONI MALWA
                                DISTRICT-    NARMADAPURAM         (MADHYA
                                PRADESH)

                          8.    SANTOSH S/O SHRI MURAT SINGH LOWANSHI,
                                AGED ABOUT 52 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER BHILADIA SUB DIVISION
                                (E/M)    SEONI       MALWA     DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          9.    GAURI SHANKAR S/O SHRI BARJOR SINGH, AGED
                                ABOUT 53 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER BHILADIA SUB DIVISION
                                SEONI   MALWA DISTRICT-NARMADAPURAM
                                (MADHYA PRADESH)

                          10.   ULLAS GURAV S/O LATE SHRI VASUDEV GURAV,
                                AGED ABOUT 71 YEARS, PERMANENT EMPLOYEE
                                (RETD.) WATER RESOURCE DEPARTMENT O/O
                                THE SUB DIVISION OFFICER TAWA WATER NIKAS
                                SUB DIVISION NO. 1 NARMADAPURAM (MADHYA
                                PRADESH)

                          11.   SUKHLAL SINGH S/O LATE SHRI RAM VISHWAS,
                                AGED ABOUT 67 YEARS, PERMANENT EMPLOYEE
                                (RETD.) WATER RESOURCE DEPARTMENT O/O
                                SUB DIVISION OFFICER TAWA WATER NIKAS SUB
                                DIVISION NO. 1 NARMADAPURAM (MADHYA
                                PRADESH)

                          12.   ARJUN GOUR S/O SHRI PRABHU DAYAL GOUR,
                                AGED ABOUT 58 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER TAWA WATER NIKAS SUB
                                DIVISION NO. 1 NARMADAPURAM (MADHYA
                                PRADESH)

                          13.   PARASRAM PATEL S/O SHRI DAYALI PATEL,
                                AGED ABOUT 51 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER SUB CANNEL SUB DIVISION
                                NO. 11 NARMADAPURAM (MADHYA PRADESH)
Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 6/20/2023
5:47:43 PM
                                                       3
                          14.   SHARAFAT KHAN S/O SHRI AMIR KHAN, AGED
                                ABOUT 56 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER SUB CANNEL SUB DIVISION
                                NO. 11 NARMADAPURAM (MADHYA PRADESH)

                          15.   RAMKISHAN S/O SHRI LIKHI RAM CHOUREY,
                                AGED ABOUT 59 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER SUB CANNEL SUB DIVISION
                                NO. 11 NARMADAPURAM (MADHYA PRADESH)

                          16.   BHAGIRATH PRASAD SONI S/O SHRI DHAMMU
                                LAL SONI, AGED ABOUT 65 YEARS, PERMANENT
                                EMPLOYEE     (RETD.)   WATER     RESOURCE
                                DEPARTMENT O/O SUB DIVISION OFFICER SUB
                                CANNEL SUB DIVISION NO. 11 NARMADAPURAM
                                (MADHYA PRADESH)

                          17.   LAKHAN LAL BAMNE S/O SHRI BALCHAND
                                BAMNE, AGED ABOUT 65 YEARS, PERMANENT
                                EMPLOYEE    (RETD.)   WATER    RESOURCE
                                DEPARTMENT O/O SUB DIVISION OFFICER SUB
                                CANNEL SUB DIVISION NO. 11 NARMADAPURAM
                                (MADHYA PRADESH)

                          18.   HARIRAM S/O SHRI MANNULAL YADAV, AGED
                                ABOUT 60 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER SUB CANNEL SUB DIVISION
                                NO. 11 NARMADAPURAM (MADHYA PRADESH)

                          19.   JAGDISH PRASAD S/O SHRI GARIBDAS MALVIYA,
                                AGED ABOUT 57 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISION OFFICER SUB CANNEL SUB DIVISION
                                NO. 11 NARMADAPURAM (MADHYA PRADESH)

                          20.   NARMADA PRASAD S/O SHRI RAMDAYAL
                                BARKHANE,  AGED    ABOUT    58   YEARS,
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT O/O SUB DIVISION OFFICER SUB
                                CANNEL ITARSI SUB DIVISION NO. 12
                                NARMADAPURAM (MADHYA PRADESH)

                          21.   SAHIB LAL CHOUREY S/O SHRI PANNA LAL
                                CHOUREY, AGED ABOUT 67 YEARS, PERMANENT
                                EMPLOYEE    (RETD.)   WATER     RESOURCE
                                DEPARTMENT O/O THE SUB DIVISION OFFICER
                                SUB CANNEL SUB DIVISION CANNEL 11
                                NARMADAPURAM (MADHYA PRADESH)
Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 6/20/2023
5:47:43 PM
                                                       4
                          22.   MANGAL SINGH SAHU S/O SHRI SHYAM LAL
                                SAHU, AGED ABOUT 65 YEARS, PERMANENT
                                EMPLOYEE    (RETD.)   WATER    RESOURCE
                                DEPARTMENT O/O THE SUB DIVISION OFFICER
                                MAKDAI SUB DIVISION SEONI MALWA DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          23.   KAMAL SINGH S/O SHRI MOTISINGH BHILALA,
                                AGED ABOUT 49 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O THE SUB
                                DIVISION OFFICER BHILADIA SUB DIVISION
                                (E/M)    SEONI       MALWA     DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          24.   MAHENDRA SAMDANI S/O LATE SHRI LAKSHMI
                                NARAYAN SAMDANI, AGED ABOUT 62 YEARS,
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT O/O TAWA PARIYOJANA DIVISION
                                SHEERSH KARYA SUB DIVISION TAWANAGAR
                                ITARSI NARMADAPURAM (MADHYA PRADESH)

                          25.   SHIVPAL SINGH GOUR S/O LATE SHRI AMAR
                                SINGH GOUR, AGED ABOUT 50 YEARS,
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT O/O THE ENGINEER IN CHIEF
                                NARMADA     BHAWAN   BHOPAL   (MADHYA
                                PRADESH)

                          26.   SHANKAR SINGH SISODIYA S/O SHRI AMAR
                                SINGH SISODIYA, AGED ABOUT 58 YEARS,
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT O/O THE ENGINEER IN CHIEF
                                NARMADA    BHAWAN   BHOPAL   (MADHYA
                                PRADESH)

                          27.   HARI GOVIND MAITHIL S/O LATE SHRI HALKE
                                PRASAD MAITHIL, AGED ABOUT 57 YEARS,
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT O/O THE ENGINEER IN CHIEF
                                NARMADA    BHAWAN    BHOPAL    (MADHYA
                                PRADESH)

                          28.   SHANTA BAI W/O LATE SHRI MAHADEO, AGED
                                ABOUT 70 YEARS,     PERMANENT EMPLOYEE
                                (RETD.) WATER RESOURCE DEPARTMENT O/O
                                SUB DIVISION OFFICER TAWA SHREESH KARYA
                                SUB DIVISION TAWANAGAR NARMADAPURAM
                                (MADHYA PRADESH)

                          29.   SHANKAR RAO TATASKAR S/O LATE SHRI
                                LAKSHMAN RAO TATASKAR, AGED ABOUT 65
Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 6/20/2023
5:47:43 PM
                                                       5
                                YEARS, PERMANENT EMPLOYEE (RETD.) WATER
                                RESOURCE DEPARTMENT O/O SUB DIVISION
                                OFFICER TAWA SHREESH KARYA SUB DIVISION
                                TAWANAGAR     NARMADAPURAM     (MADHYA
                                PRADESH)

                          30.   VISHNU PRASAD SONI S/O LATE M.L. SONI, AGED
                                ABOUT 62 YEARS, PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT O/O SUB
                                DIVISIONAL OFFICER SUB CANNEL SUB DIVISION
                                NARMADAPURAM (MADHYA PRADESH)

                          31.   MOHAN LAL SONI S/O LATE SHRI JHALMAN
                                PRASAD SONI, AGED ABOUT 62 YEARS,
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT O/O SUB DIVISIONAL OFFICER SUB
                                CANNEL SUB    DIVISION    NARMADAPURAM
                                (MADHYA PRADESH)

                                                                              .....PETITIONERS
                          (BY SHRI SHAILESH TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE PRINCIPAL SECRETARY WATER RESOURCES
                                DEPARTMENT VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          2.    THE ENGINEER IN CHIEF WATER RESOURCES
                                D EPARTM EN T NARMADA BHAVAN BHOPAL
                                (MADHYA PRADESH)

                          3.    THE   CHIEF    ENGINEER CHAMBAL BETWA
                                KACHAAR        PROJECT BHOPAL  (MADHYA
                                PRADESH)

                          4.    THE CHIEF ENGINEER WATER RESOURCES
                                D E PA R T M E N T NEAR COLLECTOR OFFICE
                                NARMADAPURAM (MADHYA PRADESH)

                          5.    THE EXECUTIVE ENGINEER WATER RESOURCES
                                DEPARTMENT WRD DIVISION BHOPAL (MADHYA
                                PRADESH)

                          6.    THE EXECUTIVE ENGINEER WATER RESOURCES
                                D E PA R T M E N T SEONI MALWA DISTRICT-
                                NARMADAPURAM (MADHYA PRADESH)

                          7.    THE EXECUTIVE ENGINEER WATER RESOURCES
Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 6/20/2023
5:47:43 PM
                                                     6
                                DEPARTM ENT TAWANAGAR DIVISION ITARSI
                                DISTRICT   NARMADAPURAM       (MADHYA
                                PRADESH)

                          8.    THE EXECUTIVE ENGINEER WATER RESOURCES
                                D E PA R T M E N T KOLAR CANNEL DIVISION
                                NASRULLAGANJ DISTRICT SEHORE (MADHYA
                                PRADESH)

                          9.    THE    SUB    DIVISIONAL  OFFICER WATER
                                RESOURCES       DEPARTMENT MAKDAI   SUB
                                DIVISION SEONI MALWA (MADHYA PRADESH)

                          10.   THE    SUB    DIVISIONAL  OFFICER WATER
                                RESOURCE       DEPARTMENT BHILADIA  SUB
                                DIVISION SEONI MALWA (MADHYA PRADESH)

                                                                                          .....RESPONDENTS
                          (BY SHRI V.P. TIWARI - GOVT. ADVOCATE)

                                This petition coming on for admission this day, the Court passed the
                          following:
                                                               ORDER

This petition has been filed by the petitioners for grant of minimum pay scale in the light of the decision rendered in the case of Ram Naresh Rawat vs. Ashwini Ray and others [2017 (3) SCC 436].

The reliefs prayed for from this Court are as follows:-

7.1 Kindly be pleased to direct the respondents to give the benefits of regular/minimum pay scale to the petitioners of the post of skilled/semi-skilled employees on which the petitioners are working since 2006 in pursuant to order dated 31.01.2011 (Annexure P/1 and P/2) and pay the difference of arrears on fixation of pay from the date of such classification along with interest @ 18% per annum as per law laid down by the Hon'ble Apex Court in the case of Ram Naresh Rawat Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 6/20/2023 5:47:43 PM 7 vs. Ashwini Ray and others Contempt Petition (Civil) No.771/2015 in SLP No.25284/2012;
7.2 Kindly be pleased to direct the respondents to make the petitioners as member of GPF by regularizing their services;
7.3. Kindly be pleased to issue any other order or directions looking to the facts and circumstances of the case in favour petitioners, and be pleased to award cost of litigation in favour of petitioners.

It is stated by learned counsel for the petitioners that petitioners have filed representation (Annexure P/5) dated 05.12.2022 before the respondents, and prays that the same may be decided in the light of decision rendered in the case or Ram Naresh Rawat (supra).

Learned GA appearing for the respondents submits that the representation of the employees will be decided after verifying the documents by the respondents, in accordance with law.

Considering the aforesaid, this petition is disposed of by directing the petitioners to file individual representations before the respondents/ concerned authority along with all documents substantiating their claim along with a certified copy of the order passed today by this Court. In case, if such representations are filed within 15 days from today, the respondents/concerned authority, in turn, shall decide the same, in accordance with law, keeping in view the decision of Ram Naresh Rawat (supra) , and in case if the petitioners are found entitled, they shall be paid minimum pay scale admissible to the post on which they have been classified without any impediment, and if any arrears are Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 6/20/2023 5:47:43 PM 8 worked out, the same shall also be paid to them as expeditiously as possible, preferably within a further period of three months.

However, it is made clear that this Court has not opined on the merits of the case.

Certified copy as per rules.

(NANDITA DUBEY) JUDGE jk Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 6/20/2023 5:47:43 PM