Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 42 in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011 42. Amendment of the Rules. - The Chief Justice may from time to time amend these Rules.
