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State of Bihar - Section

Section 13 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008

13. Repeal and Savings.

- Departmental Notification No. 1131(2) dated 29.9.1984 and other related notifications, resolutions shall be deemed to be modified to this extent from the date of coming into force of these Rules. These Rules shall not affect any action being taken under the earlier provisions.