Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(3) in Panjab University Act, 1947 (3)The Syndicate may call upon any college so inspected to take, within a specified period, such action as may appear to them to be necessary in respect of the matters referred to in Sub-Section (1) of Section 27.
