Section 58 in Gujarat Elementary Education Rules, 2010
58. Emergency Duties of the Chairman.
- The Chairman of the education committee may, in case of emergency, perform such acts as may appear to him to be necessary provided that any of the provisions of the Act or these rules are not thereby contravened and provided further that he shall report at the next ordinary meeting of the Education Committee the action taken and reasons therefore to the Education Committee.Chapter - VIII Powers, Duties And Functions Of District Education Committee And Municipal Education Committee
