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Supreme Court - Daily Orders

Kratos Energy And Infrastructure ... vs Securties And Exchange Board Of India on 6 November, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.53                                 COURT NO.14                  SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No.2533/2023

     KRATOS ENERGY AND INFRASTRUCTURE LIMITED                               Appellant(s)

                                                    VERSUS

     SECURTIES AND EXCHANGE BOARD OF INDIA & ANR.                           Respondent(s)

     (IA No. 101572/2023 - STAY APPLICATION)

     Date : 06-11-2023 This matter was called on for hearing today.

     CORAM :                 HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)                  Mr. Ashim Sood, Adv.
                                       Ms. Rachitta Rai, AOR
                                       Mr. Kuberinder Bajaj, Adv.
                                       Mr. Samresh C. Jha, Adv.
                                       Mr. Ekansh Gupta, Adv.

     For Respondent(s)                 Mr. Chander Uday Singh, Sr. Adv.
                                       Mr. Bhargava V. Desai, AOR
                                       Ms. Viddushi Shandilya, Adv.
                                       Ms. Bidya Mohanty, Adv.
                                       Mr. Amjid Maqbool, Adv.
                                       Mr. Deepanshu, Adv.
                                       Ms. Devina Bhandari, Adv.

                                       Mr. Ritin Rai, Sr. Adv.
                                       Mrs. Sonali Jaitley Bakhshi, Adv.
                                       Mr. Jaiyesh Bakhshi, Adv.
                                       Mr. Ravi Tyagi, Adv.
                                       Mr. Gaurav Mishra, Adv.
                                       Mr. Daman Popli, Adv.
                                       Ms. Ria Chandra, Adv.
                                       Ms. Neetu Devrani, Adv.
                                       Mr. Anubhav Yadav, Adv.
                                       Mr. P. V. Yogeswaran, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List the matter on 28.11.2023.

Digitally signed by Nisha Khulbey Date: 2023.11.08

16:44:04 IST Interim order is extended till the next date of hearing.

Reason:

(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)