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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(iii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(iii)The time for which water will be released to each landholder and to each Thok shall be calculated in hours and minutes.