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State of Rajasthan - Section

Section 23 in The Rajasthan Brewery Rules, 1972

23. Control.

- The officer-in-charge will, unless otherwise directed work under the supervision of, and correspond with the District Excise Officer in whose jurisdiction the brewery lies. In all ordinary matters regarding the working of the breweries, the brewers should, in the first instance, apply to the officer-in-charge who will, if necessary, secure orders.