Section 4(2)(a) in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(a) in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

(a)for a period of one month immediately after his death, without payment of rent and no charge shall fall on his family in respect of the maintenance of such residence; and

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Union of India - Subsection

Section 4(2)(a) in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977